Customs, Excise and Gold Tribunal - Mumbai
Kumar Cotton Mills (P) Ltd. vs Commissioner Of Central Excise, ... on 23 August, 2001
ORDER
1. Vide order No. C1/1396 to 1397/WZB/2001 dated 14.5.01 Kumar Cotton Mills Pvt. Ltd. were directed to deposit a sum of Rs. 6 lakhs and P.D. Patel Rs. 20,000/- as pre-condition to hearing of their appeals. An application for modification E/MA(Modfn)646/2001-MUM was filed on 6.8.2001. However, Shri Vishal Agarwal, C.A. places on record photo copies of documents evidencing pre-deposit as directed and seeks withdrawal of the Modfn. application. Application is permitted to be withdrawn. Compliance is taken on record.