Delhi High Court - Orders
Commissioner Of Income Tax Delhi Vi vs Vardhman Industries Ltd on 28 January, 2019
Author: S.Muralidhar
Bench: S.Muralidhar, Sanjeev Narula
$~22
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA 970/2008
COMMISSIONER OF INCOME TAX DELHI VI ..... Appellant
Through: Mr. Zoheb Hossain, Senior Standing
Counsel.
versus
VARDHMAN INDUSTRIES LTD. ..... Respondent
Through: None.
CORAM:
JUSTICE S.MURALIDHAR
JUSTICE SANJEEV NARULA
ORDER
% 28.01.2019 In terms of the Notification No. 3/2018 dated 11th July 2018 issued by the Central Board of Direct Taxes, the appeal is dismissed as not pressed.
S.MURALIDHAR, J SANJEEV NARULA, J JANUARY 28, 2019 nk