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Delhi High Court - Orders

Commissioner Of Income Tax Delhi Vi vs Vardhman Industries Ltd on 28 January, 2019

Author: S.Muralidhar

Bench: S.Muralidhar, Sanjeev Narula

$~22
*      IN THE HIGH COURT OF DELHI AT NEW DELHI
+                        ITA 970/2008
COMMISSIONER OF INCOME TAX DELHI VI                          ..... Appellant
                         Through:     Mr. Zoheb Hossain, Senior Standing
                                      Counsel.

                         versus

VARDHMAN INDUSTRIES LTD.                                   ..... Respondent
                Through:              None.

       CORAM:
       JUSTICE S.MURALIDHAR
       JUSTICE SANJEEV NARULA
                    ORDER

% 28.01.2019 In terms of the Notification No. 3/2018 dated 11th July 2018 issued by the Central Board of Direct Taxes, the appeal is dismissed as not pressed.

S.MURALIDHAR, J SANJEEV NARULA, J JANUARY 28, 2019 nk