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State of Odisha - Section

Section 9 in The Orissa Consumer Welfare Fund Rules, 2007

9. Meeting of Managing Committee.

(1)The Managing Committee shall decide the procedure, manner and periodicity of its meeting. The committee shall meet as and when necessary but not more than 3 months shall elapse between any two meetings.
(2)Each meeting of the Committee shall be called by giving notice in writing to every member of not less than ten days from the date of issue of such notice.
(3)Every notice of the meeting of the Committee shall specify the place and the day and hour of the meeting and shall contain statement of business to be transacted thereto.
(4)No proceeding of the committee shall be valid unless it is presided over by Chairman or Vice-Chairman and a minimum of three other members are present.