Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 219] [Entire Act] Union of India - Subsection Section 219(d) in The Indian Succession Act, 1925 (d)Those who stand in equal degree of kindred to the deceased are equally entitled to administration.