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[Cites 0, Cited by 0] [Section 164(2)] [Section 164] [Entire Act]

State of Manipur - Subsection

Section 164(2)(xxi) in The Manipur Co-operative Societies Act, 1976

(xxi)prescribe the limits for loans to be granted by a society or class of societies against different classes of securities or without security and the procedure for granting loans;