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[Cites 0, Cited by 0] [Section 65(1)] [Section 65] [Entire Act]

State of Rajasthan - Subsection

Section 65(1)(g) in Rajasthan Panchayati Raj Act, 1994

(g)any other tax which the State Legislature has under the Constitution, power to impose in the State and which has been sanctioned by the Government.