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[Cites 0, Cited by 0] [Section 18(4)] [Section 18] [Entire Act]

State of Uttar Pradesh - Subsection

Section 18(4)(i) in The U.P. Participatory Irrigation Management Act, 2009

(i)whenever and so long as it is necessary to stop such supply for the purpose of executing any work ordered and sanctioned by the competent canal officer;