Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 9] [Entire Act] State of Kerala - Subsection Section 9(7) in Kerala Conservation of Paddy Land and Wetland Act, 2008 (7)The Collector shall take a decision thereon within one month from the date of receipt of the appeal and the decision of the Collector shall be final.
