Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 35] [Entire Act]

NCT Delhi - Subsection

Section 35(a) in The Government Of National Capital Territory Of Delhi Act, 1991

(a)of all Bills to be introduced or amendments thereto to be moved in the Legislative Assembly;