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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Bihar - Subsection

Section 5(3) in Bihar Electricity Regulatory Commission (Compensation to Victims of Electrical Accidents) Regulations, 2018

(3)A sum of Rupees 15,000/- per person requiring hospitalisation for more than a week and Rs. 5000/- per person requiring hospitalisation for less than a week shall be paid subject to production of Govt. Hospital/Hospital approved under CGHS bills dully certified by the concerned hospitals.