Section 5(2) in The Orissa Khandasari and Gur Dealers' Licensing Order, 1963

[Cites 0, Cited by 0] [Section 5] [Entire Act]

(2)[ The fees chargeable in respect of each licence for a period of one year or less or per year shall be as specified below :-

For issue of licence	...	Rs.600.00
For renewal of licence	...	Rs.300.00
For issue of duplicate licence	...	Rs.300.00]

[Substituted vide O.G.E. No. 1023 dated 6.9.1995.]

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