Allahabad High Court
Gyandra Pal Singh S/O Hari Pal Singh vs Cane Commissioner, Cooperative Cane ... on 20 July, 2010
Author: Satyendra Singh Chauhan
Bench: Satyendra Singh Chauhan
Court No. - 22 Case :- SERVICE SINGLE No. - 1909 of 2010 Petitioner :- Gyandra Pal Singh S/O Hari Pal Singh Respondent :- Cane Commissioner, Cooperative Cane Societies, Lucknow Petitioner Counsel :- Arun Saxena Respondent Counsel :- C.S.C.,K.S. Pawar Hon'ble Satyendra Singh Chauhan,J.
Learned counsel for the petitioner states that various identical matters are pending and could not be connected. He states that present writ petition may be connected with those petitions.
Connect and list this petition along with W.P.No. 7419(S/S) of 2009, 5911(S/S) of 2009, 6283( S/S) of 2009, 4562(S/S) of 2009, 6285(S/S) of 2009, 3596(S/S) of 2009, 176(S/S) of 2009, 6933(S/S) of 2009, 5185(S/S) of 2009, 5910(S/S) of 2009, 1483(S/S) of 2010, 1484(S/S) of 2010, 859(S/S) of 2010, 1056(S/S) of 2010, and 5673(S/S) of 2009, in the next cause list.
Order Date :- 20.7.2010 BLY