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Allahabad High Court

Gyandra Pal Singh S/O Hari Pal Singh vs Cane Commissioner, Cooperative Cane ... on 20 July, 2010

Author: Satyendra Singh Chauhan

Bench: Satyendra Singh Chauhan

Court No. - 22

Case :- SERVICE SINGLE No. - 1909 of 2010

Petitioner :- Gyandra Pal Singh S/O Hari Pal Singh
Respondent :- Cane Commissioner, Cooperative Cane Societies, Lucknow
Petitioner Counsel :- Arun Saxena
Respondent Counsel :- C.S.C.,K.S. Pawar

Hon'ble Satyendra Singh Chauhan,J.

Learned counsel for the petitioner states that various identical matters are pending and could not be connected. He states that present writ petition may be connected with those petitions.

Connect and list this petition along with W.P.No. 7419(S/S) of 2009, 5911(S/S) of 2009, 6283( S/S) of 2009, 4562(S/S) of 2009, 6285(S/S) of 2009, 3596(S/S) of 2009, 176(S/S) of 2009, 6933(S/S) of 2009, 5185(S/S) of 2009, 5910(S/S) of 2009, 1483(S/S) of 2010, 1484(S/S) of 2010, 859(S/S) of 2010, 1056(S/S) of 2010, and 5673(S/S) of 2009, in the next cause list.

Order Date :- 20.7.2010 BLY