Madhya Pradesh High Court
Jonathan Allen vs Zoom Developers Pvt.Ltd. on 17 July, 2018
HIGH COURT OF MADHYA PRADESH COMP No.4l2010 Indore, Dated : 17.7.2018 Parties through their counsel.
List on 6.8.2018.
(Prakash Shrivastava) Judge Digitally signed by Trilok Singh Savner Date: 2018.07.17 17:07:55 +05'30'