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Madhya Pradesh High Court

Jonathan Allen vs Zoom Developers Pvt.Ltd. on 17 July, 2018

HIGH COURT OF MADHYA PRADESH COMP No.4l2010 Indore, Dated : 17.7.2018 Parties through their counsel.

List on 6.8.2018.

(Prakash Shrivastava) Judge Digitally signed by Trilok Singh Savner Date: 2018.07.17 17:07:55 +05'30'