Chattisgarh High Court
C.G. Infrastructure Dev. Cor. Ltd vs Ghanshyam Verma And Others 36 ... on 9 January, 2020
HIGH COURT OF CHHATTISGARH, BILASPUR Order Sheet WPL No. 1410 of 2009 CG Infrastructure Dev. Cor. Ltd Versus Ghanshyam Verma and Others 09/01/2020
None for the petitioner. Post the matter after 12 weeks.
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