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State of Himachal Pradesh - Section

Section 86 in Himachal Pradesh Waqf Rules, 2016

86. Language of the Tribunal.

- The language of the Tribunal shall be English:Provided that the parties to a proceedings before the Tribunal, may file documents/proceedings drawn up in Urdu or Hindi if they so desire:Provided further, that every such document/proceedings in Urdu/Local language shall be accompanied by its true translation into English.