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[Cites 0, Cited by 0] [Section 86(4)] [Section 86] [Entire Act]

State of Rajasthan - Subsection

Section 86(4)(c) in Rajasthan Civil Services (Pension) Rules, 1996

(c)On receipt of sanction of provisional pension from the Head of Office, the Director, Pension Department shall issue provisional Pension Payment Order and Gratuity Payment Order within a week positively.