Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 53] [Entire Act] State of West Bengal - Subsection Section 53(2) in Siliguri Municipal Corporation Act, 1990 (2)The State Government may, if it considers necessary so to do, by order extend the period of supersession so, however, that the total period of supersession docs not exceed eighteen months.
