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[Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act]

State of Himachal Pradesh - Subsection

Section 34(2)(h) in Himachal Pradesh Hindu Public Religious Institution and Charitable Endowments Act, 1984

(h)the form of statements, returns, and other forms, required to be maintained by or under this Act and the manner in which these are to be maintained;