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Gauhati High Court

Eusob Ali Sheikh vs The State Of Assam And 32 Ors on 25 November, 2022

                                                                        Page No.# 1/8

GAHC010044922021




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : WP(C)/1667/2021

         EUSOB ALI SHEIKH
         S/O LT. HAJI SHOMSER ALI SHEIKH, R/O GOURIPUR, P.O. AND P.S.
         GOURIPUR, DIST. DHUBRI, ASSAM, PIN 783331



         VERSUS

         THE STATE OF ASSAM AND 32 ORS
         REPRESENTED BY THE PRINCIPAL SECY. TO THE GOVT. OF ASSAM,
         EDUCATION (ELEMENTARY) DEPTT., DISPUR, GHY 6

         2:THE SELECTION BOARD
          REPRESENTED BY ITS CHAIRMAN CUM THE COMMISSIONER AND SECY.
         TO THE GOVT. OF ASSAM
          EDUCATION (ELEMENTARY) DEPTT.
          DISPUR
          GUWAHATI 6

         3:THE DIRECTOR OF STATE COUNCIL OF EDUCATIONAL RESEARCH AND
         TRAINING

          ASSAM
          KAHILIPARA
          GHY 19

         4:THE ASSAM PUBLIC SERVICE COMMISSION
          REPRESENTED BY ITS SECY. TO THE GOVT. OF ASSAM
          JAWAHAR NAGAR
          GHY 29

         5:BIMAN CHANDRA DUTTA

          SR. LECTURER DIET SIVASAGAR
                             Page No.# 2/8

SONARI
P.O. BHOJO
DIST. SIVASAGAR
ASSAM
PIN 785691

6:MRINAL CHOUDHURY

SR. LECTURER DIET BARPETA
P.O. HOWLY
DIST. BARPETA
ASSAM
PIN 781316

7:RUP NATH DAS

SR. LECTURER DIET
BONGAIGAON
P.O. BONGAIGAON
DIST. BONGAIGAON
ASSAM
PIN 783380

8:DAISY GOGOI

SR. LECTURER DIET
KAMRUP
P.O. MIRZA
DIST. KAMRUP
ASSAM
PIN 781125

9:MUNINDRA MALAKAR

SR. LECTURER DIET NALBARI
P.O. KARIA
DIST. NALBARI
ASSAM
PIN 781339

10:ANJAN BORAH

SR. LECTURER DIET NAGAON
P.O. SAMAGURI
DIST. NAGAON
ASSAM
PIN 782140
                                Page No.# 3/8

11:ANANTA GOGOI

SR. LECTURER DIET JORHAT
P.O. TITABAR
DIST. JORHAT
ASSAM
PIN 785630

12:SIMANTA BARTHAKUR

SR. LECTURER DIET DHUBRI
P.O. GOLOKGANJ
DIST. DHUBRI
ASSAM
PIN 783334

13:SHARMISTHA CHOUDHURY

SR. LECTURER DIET HAILAKANDI
P.O. HAILAKANDI
DIST. HAILAKANDI
ASSAM
PIN 788151

14:KISHORE KR. DAS

SR. LECTURER DIET MORIGAON
P.O. MORIGAON
DIST. MORIGAON
ASSAM
PIN 782105

15:KAMAL KR. GOYARI

SR. LECTURER DIET KOKRAJHAR
P.O. GAURANGNAGAR
DIST. KOKRAJHAR
ASSAM
PIN 783370

16:DWIJEN CH. SARMAH

SR. LECTURER DIET HAILAKANDI
P.O. HAILAKANDI
DIST. HAILAKANDI
ASSAM
PIN 788151
                                   Page No.# 4/8

17:DHARITRI BORDOLOI KHARGHORIA

SR. LECTURER DIET GOLAGHAT
P.O. DERGAON
DIST. GOLAGHAT
ASSAM
PIN 785614

18:LABANYA KR. DAS

SR. LECTURER DIET NALBARI
P.O. KARIA
DIST. NALBARI
ASSAM
PIN 781339

19:SANSITA GOGOI

SR. LECTURER DIET TINSUKIA
P.O. SRIPURIA
DIST. TINSUKIA
ASSAM
PIN 786145

20:CHINMAY TALUKDAR

SR. LECTURER DIET DHUBRI
P.O. GOLOKGANJ
DIST. DHUBRI
ASSAM
PIN 783334

21:PROBHAT RANJAN NATH

SR. LECTURER DIET KARIMGANJ
P.O. KALIGANJ
DIST. KARIMGANJ
ASSAM
PIN 788720

22:SATYENDRA BASUMATARY
 SR. LECTURER DIET KOKRAJHAR
 P.O. GOURANGNAGAR
 DIST. KOKRAJHAR
ASSAM
 PIN 783370

23:PARESH BHAGAWATI
                                Page No.# 5/8


SR. LECTURER DIET DHEMAJI
P.O. JAMUGURI
DIST. DHEMAJI
ASSAM
PIN 787057

24:NASIR UDDIN

SR. LECTURER DIET BARPETA
P.O. HOWLY
DIST. BARPETA
ASSAM
PIN 781316

25:DIPTI BORDOLOI

SR. LECTURER DIET GOLAGHAT
P.O. DERGAON
DIST. GOLAGHAT
ASSAM
PIN 785614

26:MITALI DEORI

SR. LECTURER DIET TINSUKIA
P.O. SRIPURIA
DIST. TINSUKIA
ASSAM
PIN 786145

27:RITA CHALIHA
 SR. LECTURER DIET SIVASAGAR
 P.O. BHOJO
 DIST. SIVASAGAR
ASSAM
 PIN 785691

28:GOBINDA MEDHI

SR. LECTURER DIET BONGAIGAON
P.O. BONGAIGAON
DIST. BONGAIGAON
ASSAM
PIN 783380

29:INDRANI BORGOHAI
                                                                    Page No.# 6/8

             SR. LECTURER DIET NAGAON
             P.O. SAMAGURI
             DIST. NAGAON
             ASSAM
             PIN 782140

            30:IVA DEVI

             SE. LECTURER DIET MORIGAON
             P.O. MROGAON
             DIST. MORIGAON
             ASSAM
             PIN 782105

            31:BIPASHA CHOUDHURY PATHAK

             SR. LECTURER DIET BONGAIGAON
             P.O. BONGAIGAON
             DIST. BONGAIGAON
             ASSAM
             PIN 783380

            32:MAHI KANTA DAS

             SR. LECTURER DIET DARRANG
             P.O. DALGAON
             DIST. DARRANG
             ASSAM
             PIN 784116

            33:ANUJ KR. BHATTACHARJYA

             SR. LECTURER DIET TINSUKIA
             P.O. SRIPURIA
             DIST. TINSUKIA
             ASSAM
             PIN 78614

Advocate for the Petitioner   : MR. U K NAIR

Advocate for the Respondent : SC, ELEM. EDU




                                    BEFORE
                 JOINT REGISTRAR (JUDL.)- MR. ARUP JYOTI BAISHYA
                                                                                   Page No.# 7/8

                                           ORDER

Date : 25.11.2022 Case taken up before the Lawazima Court.

Learned counsel Mr. J Islam appears for the petitioner. Perused the records.

The office notes dated 22.08.2022 & 24.11.2022 reveal that notice was issued to the respondent Nos. 5 to 8, 11 to 15, 17 to 19, 22 to 24, 26 to 28, 30, 32 & 33 by usual process on 18.08.2022.

The office note further reveals that service reports have been received back in respect of the respondent Nos. 5 to 8, 11 to 13, 17 to 19, 23, 24, 26 to 28, 32 & 33.

Upon perusal of the aforesaid service reports following has been found regarding service of notice on the aforesaid respondents-

R. Nos. 5, 6, 7, 11, 17, 18, 19, 26, 28 & 32:- Notices have been received by the said respondents themselves.

R. No. 8:- Notice has been received by the respondent's co-worker and acknowledged the same by putting his signature.

R. No. 13:- Notice has been received by the Principal of the concerned Institute and acknowledged the same by putiing his/her signature alongwith the official seal. R. No. 24:- Notice has been received by his brother on behalf of the respondent and signed the same.

In view of the observation made above, service may be deemed to have been completed in respect of the respondent Nos. 5, 6, 7, 8, 11, 13, 17, 18, 19, 24, 26, 28 & 32.

Further, service reports in respect of the respondent Nos. 14, 15, 22 & 30 have not been received back by the concerned section till date.

Issue reminder.

Furthermore, in respect of the respondent Nos. 12, 23, 27 & 33, notice could not be served due to following reasons:-

Page No.# 8/8 R. No 12:- The said respondent has been transferred to a different location. However, the address of the current workplace of the said respondent is not mentioned. R. No 23:- The said respondent has been transferred to the Lakhimpur district. R. No 27:- The said respondent has been transferred to Jorhat and serving as a Sr. Lecturer at DIET, Jorhat.
R. No 33:- The said respondent has been transferred to the Chabua DIET, Dibrugarh.
In view of the observations made above, the addresses of the respondent Nos. 12, 23, 27 & 33 may be needed to be corrected in the cause title of the petition. As such, the matter may be listed before the Hon'ble Court.
Joint Registrar (Judicial) Comparing Assistant