Gauhati High Court
Eusob Ali Sheikh vs The State Of Assam And 32 Ors on 25 November, 2022
Page No.# 1/8
GAHC010044922021
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/1667/2021
EUSOB ALI SHEIKH
S/O LT. HAJI SHOMSER ALI SHEIKH, R/O GOURIPUR, P.O. AND P.S.
GOURIPUR, DIST. DHUBRI, ASSAM, PIN 783331
VERSUS
THE STATE OF ASSAM AND 32 ORS
REPRESENTED BY THE PRINCIPAL SECY. TO THE GOVT. OF ASSAM,
EDUCATION (ELEMENTARY) DEPTT., DISPUR, GHY 6
2:THE SELECTION BOARD
REPRESENTED BY ITS CHAIRMAN CUM THE COMMISSIONER AND SECY.
TO THE GOVT. OF ASSAM
EDUCATION (ELEMENTARY) DEPTT.
DISPUR
GUWAHATI 6
3:THE DIRECTOR OF STATE COUNCIL OF EDUCATIONAL RESEARCH AND
TRAINING
ASSAM
KAHILIPARA
GHY 19
4:THE ASSAM PUBLIC SERVICE COMMISSION
REPRESENTED BY ITS SECY. TO THE GOVT. OF ASSAM
JAWAHAR NAGAR
GHY 29
5:BIMAN CHANDRA DUTTA
SR. LECTURER DIET SIVASAGAR
Page No.# 2/8
SONARI
P.O. BHOJO
DIST. SIVASAGAR
ASSAM
PIN 785691
6:MRINAL CHOUDHURY
SR. LECTURER DIET BARPETA
P.O. HOWLY
DIST. BARPETA
ASSAM
PIN 781316
7:RUP NATH DAS
SR. LECTURER DIET
BONGAIGAON
P.O. BONGAIGAON
DIST. BONGAIGAON
ASSAM
PIN 783380
8:DAISY GOGOI
SR. LECTURER DIET
KAMRUP
P.O. MIRZA
DIST. KAMRUP
ASSAM
PIN 781125
9:MUNINDRA MALAKAR
SR. LECTURER DIET NALBARI
P.O. KARIA
DIST. NALBARI
ASSAM
PIN 781339
10:ANJAN BORAH
SR. LECTURER DIET NAGAON
P.O. SAMAGURI
DIST. NAGAON
ASSAM
PIN 782140
Page No.# 3/8
11:ANANTA GOGOI
SR. LECTURER DIET JORHAT
P.O. TITABAR
DIST. JORHAT
ASSAM
PIN 785630
12:SIMANTA BARTHAKUR
SR. LECTURER DIET DHUBRI
P.O. GOLOKGANJ
DIST. DHUBRI
ASSAM
PIN 783334
13:SHARMISTHA CHOUDHURY
SR. LECTURER DIET HAILAKANDI
P.O. HAILAKANDI
DIST. HAILAKANDI
ASSAM
PIN 788151
14:KISHORE KR. DAS
SR. LECTURER DIET MORIGAON
P.O. MORIGAON
DIST. MORIGAON
ASSAM
PIN 782105
15:KAMAL KR. GOYARI
SR. LECTURER DIET KOKRAJHAR
P.O. GAURANGNAGAR
DIST. KOKRAJHAR
ASSAM
PIN 783370
16:DWIJEN CH. SARMAH
SR. LECTURER DIET HAILAKANDI
P.O. HAILAKANDI
DIST. HAILAKANDI
ASSAM
PIN 788151
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17:DHARITRI BORDOLOI KHARGHORIA
SR. LECTURER DIET GOLAGHAT
P.O. DERGAON
DIST. GOLAGHAT
ASSAM
PIN 785614
18:LABANYA KR. DAS
SR. LECTURER DIET NALBARI
P.O. KARIA
DIST. NALBARI
ASSAM
PIN 781339
19:SANSITA GOGOI
SR. LECTURER DIET TINSUKIA
P.O. SRIPURIA
DIST. TINSUKIA
ASSAM
PIN 786145
20:CHINMAY TALUKDAR
SR. LECTURER DIET DHUBRI
P.O. GOLOKGANJ
DIST. DHUBRI
ASSAM
PIN 783334
21:PROBHAT RANJAN NATH
SR. LECTURER DIET KARIMGANJ
P.O. KALIGANJ
DIST. KARIMGANJ
ASSAM
PIN 788720
22:SATYENDRA BASUMATARY
SR. LECTURER DIET KOKRAJHAR
P.O. GOURANGNAGAR
DIST. KOKRAJHAR
ASSAM
PIN 783370
23:PARESH BHAGAWATI
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SR. LECTURER DIET DHEMAJI
P.O. JAMUGURI
DIST. DHEMAJI
ASSAM
PIN 787057
24:NASIR UDDIN
SR. LECTURER DIET BARPETA
P.O. HOWLY
DIST. BARPETA
ASSAM
PIN 781316
25:DIPTI BORDOLOI
SR. LECTURER DIET GOLAGHAT
P.O. DERGAON
DIST. GOLAGHAT
ASSAM
PIN 785614
26:MITALI DEORI
SR. LECTURER DIET TINSUKIA
P.O. SRIPURIA
DIST. TINSUKIA
ASSAM
PIN 786145
27:RITA CHALIHA
SR. LECTURER DIET SIVASAGAR
P.O. BHOJO
DIST. SIVASAGAR
ASSAM
PIN 785691
28:GOBINDA MEDHI
SR. LECTURER DIET BONGAIGAON
P.O. BONGAIGAON
DIST. BONGAIGAON
ASSAM
PIN 783380
29:INDRANI BORGOHAI
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SR. LECTURER DIET NAGAON
P.O. SAMAGURI
DIST. NAGAON
ASSAM
PIN 782140
30:IVA DEVI
SE. LECTURER DIET MORIGAON
P.O. MROGAON
DIST. MORIGAON
ASSAM
PIN 782105
31:BIPASHA CHOUDHURY PATHAK
SR. LECTURER DIET BONGAIGAON
P.O. BONGAIGAON
DIST. BONGAIGAON
ASSAM
PIN 783380
32:MAHI KANTA DAS
SR. LECTURER DIET DARRANG
P.O. DALGAON
DIST. DARRANG
ASSAM
PIN 784116
33:ANUJ KR. BHATTACHARJYA
SR. LECTURER DIET TINSUKIA
P.O. SRIPURIA
DIST. TINSUKIA
ASSAM
PIN 78614
Advocate for the Petitioner : MR. U K NAIR
Advocate for the Respondent : SC, ELEM. EDU
BEFORE
JOINT REGISTRAR (JUDL.)- MR. ARUP JYOTI BAISHYA
Page No.# 7/8
ORDER
Date : 25.11.2022 Case taken up before the Lawazima Court.
Learned counsel Mr. J Islam appears for the petitioner. Perused the records.
The office notes dated 22.08.2022 & 24.11.2022 reveal that notice was issued to the respondent Nos. 5 to 8, 11 to 15, 17 to 19, 22 to 24, 26 to 28, 30, 32 & 33 by usual process on 18.08.2022.
The office note further reveals that service reports have been received back in respect of the respondent Nos. 5 to 8, 11 to 13, 17 to 19, 23, 24, 26 to 28, 32 & 33.
Upon perusal of the aforesaid service reports following has been found regarding service of notice on the aforesaid respondents-
R. Nos. 5, 6, 7, 11, 17, 18, 19, 26, 28 & 32:- Notices have been received by the said respondents themselves.
R. No. 8:- Notice has been received by the respondent's co-worker and acknowledged the same by putting his signature.
R. No. 13:- Notice has been received by the Principal of the concerned Institute and acknowledged the same by putiing his/her signature alongwith the official seal. R. No. 24:- Notice has been received by his brother on behalf of the respondent and signed the same.
In view of the observation made above, service may be deemed to have been completed in respect of the respondent Nos. 5, 6, 7, 8, 11, 13, 17, 18, 19, 24, 26, 28 & 32.
Further, service reports in respect of the respondent Nos. 14, 15, 22 & 30 have not been received back by the concerned section till date.
Issue reminder.
Furthermore, in respect of the respondent Nos. 12, 23, 27 & 33, notice could not be served due to following reasons:-
Page No.# 8/8 R. No 12:- The said respondent has been transferred to a different location. However, the address of the current workplace of the said respondent is not mentioned. R. No 23:- The said respondent has been transferred to the Lakhimpur district. R. No 27:- The said respondent has been transferred to Jorhat and serving as a Sr. Lecturer at DIET, Jorhat.
R. No 33:- The said respondent has been transferred to the Chabua DIET, Dibrugarh.
In view of the observations made above, the addresses of the respondent Nos. 12, 23, 27 & 33 may be needed to be corrected in the cause title of the petition. As such, the matter may be listed before the Hon'ble Court.
Joint Registrar (Judicial) Comparing Assistant