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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 3(2) in Jammu and Kashmir Protection of Women from Domestic Violence Rules, 2011

(2)The Protection Officer appointed under sub-rule (1) shall, as far as possible, be a woman having Masters Degree in Sociology/Social Work/Psychology or Education. Preference shall be given to those who have at least two years experience in domestic violence and other gender related issues.