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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Andhra Pradesh - Subsection

Section 8(4) in Andhra Pradesh Excise (Grant of licence to sell Toddy, Conditions of Licence and Tapping of Excise Trees) Rules 2007

(4)The Licensee shall provide easing facility like urinal and drinking water facility within the boundaries of the premises and shall keep the premises and its surroundings always clean. The Licensee shall also provide moderate sitting accommodation for at least five customers within the boundaries of shop premises.