Supreme Court - Daily Orders
Satish Chander vs Jagdish Chander on 17 September, 2019
Bench: R. Banumathi, R. Subhash Reddy
IN THE SUPREME COURT OF INDIA
INHERENT JURISDICTION
REVIEW PETITION (C)DIARY NO. 28789 OF 2019
IN
CIVIL APPEAL NO. 2361 OF 2019
SATISH CHANDER ...PETITIONER(S)
VERSUS
JAGDISH CHANDER & ORS. ... RESPONDENT(S)
O R D E R
Delay condoned.
We have perused the Review Petition and the connected papers carefully and are convinced that the order, of which review has been sought, does not suffer from any error apparent warranting its reconsideration.
The Review Petition is, accordingly, dismissed.
...................J. (R. BANUMATHI) .....................J. (R. SUBHASH REDDY) NEW DELHI 17TH SEPTEMBER, 2019 Signature Not Verified Digitally signed by MADHU BALA Date: 2019.09.18 16:40:52 IST Reason: ITEM NO.1001 SECTION XIV-A S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS REVIEW PETITION (CIVIL) Diary No(s). 28789/2019 IN C.A. NO.2361 OF 2019 SATISH CHANDER Petitioner(s) VERSUS JAGDISH CHANDER & ORS. Respondent(s) (IA No. 120771/2019 - CONDONATION OF DELAY IN FILING REVIEW PETITION AND IA No. 120770/2019 - EXEMPTION FROM FILING O.T.) Date : 17-09-2019 These matters were called on for hearing today. CORAM :
HON'BLE MRS. JUSTICE R. BANUMATHI HON'BLE MR. JUSTICE R. SUBHASH REDDY By Circulation UPON perusing papers the Court made the following O R D E R Delay condoned.
The review petition is dismissed in terms of the signed order.
Pending application(s), if any, shall also stand disposed of.
(MADHU BALA) (PARVEEN KUMARI PASRICHA) COURT MASTER (SH) BRANCH OFFICER (Signed order is placed on the file)