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[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

State of Chattisgarh - Subsection

Section 16(1)(b) in The Chhattisgarh Nagar Tatha Gram Nivesh Adhiniyam, 1973

(b)no local authority or any officer or other authority shall, notwithstanding anything contained in any other law for the time being in force, grant permission for the change in use of land otherwise than as indicated in the existing land use map without the permission in writing of the Director.