Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Odisha - Subsection

Section 40(2) in The Orissa Panchayat Samiti Election Rules, 1991

(2)If there are two or more candidates who filed nomination for the office of the Chairman, an election shall be held by secret ballot and the vote of the members present at the meeting shall be taken.