Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Punjab-Haryana High Court

M/S Pepsico India Holdings Pvt. Ltd vs Union Of India And Ors on 26 February, 2013

Author: Hemant Gupta

Bench: Hemant Gupta, Ritu Bahri

           IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                             CHANDIGARH

                                             Date of Decision: 26.2.2013
                                             CWP No. 3229 of 2013

M/s Pepsico India Holdings Pvt. Ltd                       ...Petitioner

                    Versus

Union of India and ors                                    ...Respondents

CORAM:        HON'BLE MR. JUSTICE HEMANT GUPTA
              HON'BLE MRS. JUSTICE RITU BAHRI

Present:      M/s Sandeep Goyal and Zorawar Singh, Advocates
              for the petitioner.

              Mr. Sukhdev Sharma, Advocate for respondents.


HEMANT GUPTA, J.

For orders see, CWP No. 877 of 2013, M/s PML Industries vs. Union of India and ors.

(HEMANT GUPTA) JUDGE (RITU BAHRI) JUDGE 26.2.2013 preeti