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Supreme Court - Daily Orders

Govt Of Nct Of Delhi vs Tara Kaur Sarang on 31 October, 2023

Bench: Surya Kant, Dipankar Datta

     ITEM NO.6                              COURT NO.5                SECTION XIV

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 39775/2023

     (Arising out of impugned final judgment and order dated 16-01-2017
     in WP(C) No. 9452/2015 passed by the High Court Of Delhi At New
     Delhi)

     GOVT                 OF NCT OF DELHI & ANR.                        Petitioner(s)

                                                    VERSUS

     TARA KAUR SARANG & ORS.                                            Respondent(s)

     ([IA No.219908/2023-CONDONATION OF DELAY IN FILING and IA
     No.219910/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)

     Date : 31-10-2023 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE SURYA KANT
                             HON'BLE MR. JUSTICE DIPANKAR DATTA
                             HON'BLE MR. JUSTICE UJJAL BHUYAN

     For Petitioner(s)                 Ms. Sujeeta Srivastava, AOR


     For Respondent(s)

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

List on 01.11.2023 along with SLP(C) No.26697/2019.

     (ARJUN BISHT)                                                    (PREETHI T.C.)
     COURT MASTER (SH)                                               COURT MASTER (NSH)




Signature Not Verified

Digitally signed by
ARJUN BISHT
Date: 2023.10.31
18:06:25 IST
Reason: