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[Cites 0, Cited by 2] [Entire Act]

NCT Delhi - Section

Section 200 in The Delhi Land Reforms Rules, 1954

200. Conduct of legal proceedings.

- The managing committee of the farm shall, through any member, officer or employee of the farm or any other person specially authorized, institute, conduct, defend, compromise, refer to arbitration or abandon legal proceedings by or on behalf of the farm.