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Union of India - Section

Section 396 in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

396. Retaining Fee.

- A midshipman shall draw a retaining fee of Rs. 100 per annum and an officer holding a commission [Rs. 300] [Substitued by S.R.O. 55, dated 2nd February, 1967] per annum, subject to the conditions prescribed in Regulation 397.