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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(2) in The U.P. Area Development (Regulation of Water Supply) (Osrabandi) Rules, 1979

(2)After collecting information under sub-rule (1) in A. D.(O) Form 2 the Amin shall get the same countersigned by the lekhpal in token of its correctness as regards the areas and landholders and submit it to the Ziledar for further action.