Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Madhya Pradesh High Court

Jkv Multi State Credit Co Operative ... vs The State Of Madhya Pradesh on 6 August, 2015

                         MCRC-13281-2015
  (JKV MULTI STATE CREDIT CO OPERATIVE SOCIETY LTD. Vs THE STATE OF MADHYA
                                 PRADESH)


06-08-2015
Shri Owais A. Pechkar, Advocate for the applicants.
Sushri D.K. Bohre, Government Advocate for the respondent

No.1/State.

The case is taken up on mention. Due to paucity of time, it is not possible to hear the arguments. Therefore, as prayed, list the matter on 26.08.2015.

(C V SIRPURKAR) JUDGE