Madhya Pradesh High Court
Jkv Multi State Credit Co Operative ... vs The State Of Madhya Pradesh on 6 August, 2015
MCRC-13281-2015
(JKV MULTI STATE CREDIT CO OPERATIVE SOCIETY LTD. Vs THE STATE OF MADHYA
PRADESH)
06-08-2015
Shri Owais A. Pechkar, Advocate for the applicants.
Sushri D.K. Bohre, Government Advocate for the respondent
No.1/State.
The case is taken up on mention. Due to paucity of time, it is not possible to hear the arguments. Therefore, as prayed, list the matter on 26.08.2015.
(C V SIRPURKAR) JUDGE