Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 47] [Entire Act]

State of West Bengal - Subsection

Section 47(3) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(3)Notwithstanding anything contained in rule 18, the Doctor shall generate and maintain records as per Medical Council of India (MCI) Act or similar Acts; records related to medicolegal cases; an OPD register, and any other records or registers as may be notified.