Patna High Court - Orders
Chandi Dutta Upshastri Mahavidyalaya vs Kameshwar Singh Darbhanga Sanskrit ... on 12 December, 2023
Author: Anil Kumar Sinha
Bench: Anil Kumar Sinha
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.14021 of 2019
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Chandi Dutta Upshastri Mahavidyalaya
... ... Petitioner/s
Versus
Kameshwar Singh Darbhanga Sanskrit University and Ors.
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Durga Nand Jha, Advocate
For the Respondent/s : Mr. Subhash Chandra Mishra (SC-16)
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CORAM: HONOURABLE MR. JUSTICE ANIL KUMAR SINHA
ORAL ORDER
5 12-12-2023As prayed for by learned counsel for the petitioner for filing reply to the counter affidavit, put up this case, after winter vacation i.e., on 11th January, 2024.
(Anil Kumar Sinha, J) jyoti/-
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