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Patna High Court - Orders

Chandi Dutta Upshastri Mahavidyalaya vs Kameshwar Singh Darbhanga Sanskrit ... on 12 December, 2023

Author: Anil Kumar Sinha

Bench: Anil Kumar Sinha

                       IN THE HIGH COURT OF JUDICATURE AT PATNA
                                Civil Writ Jurisdiction Case No.14021 of 2019
                   ======================================================
                   Chandi Dutta Upshastri Mahavidyalaya

                                                                              ... ... Petitioner/s
                                                      Versus

                   Kameshwar Singh Darbhanga Sanskrit University and Ors.

                                                             ... ... Respondent/s
                   ======================================================
                   Appearance :
                   For the Petitioner/s   :       Mr. Durga Nand Jha, Advocate
                   For the Respondent/s   :       Mr. Subhash Chandra Mishra (SC-16)
                   ======================================================
                   CORAM: HONOURABLE MR. JUSTICE ANIL KUMAR SINHA
                                         ORAL ORDER

5     12-12-2023

As prayed for by learned counsel for the petitioner for filing reply to the counter affidavit, put up this case, after winter vacation i.e., on 11th January, 2024.

(Anil Kumar Sinha, J) jyoti/-

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