Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Medical Council Of India vs Daney Kumar & Anr on 17 January, 2019

Author: Vipin Sanghi

Bench: Vipin Sanghi, A. K. Chawla

$~31,32.
*     IN THE HIGH COURT OF DELHI AT NEW DELHI
+    W.P.(C) 5340/2015
     MEDICAL COUNCIL OF INDIA               ..... Petitioner
                 Through: Mr. T. Singhdev, Adv.

                       versus

     DANEY KUMAR & ANR.                                ..... Respondent
                 Through:            Ms. Saroj Bidawat with Ms. Neelam,
                                     Adv. for UOI
                                     Mr. Daney Kumar, Adv.

+    W.P.(C) 5342/2015
     MEDICAL COUNCIL OF INDIA                    ..... Petitioner
                      Through: Mr. T. Singhdev, Adv.

                       versus

     GAJENDER KUMAR AND ANR.                ..... Respondent
                 Through: Mr. Sumit Rajput, Adv. for R-2.

     CORAM:
     HON'BLE MR. JUSTICE VIPIN SANGHI
     HON'BLE MR. JUSTICE A. K. CHAWLA

                                ORDER

% 17.01.2019 List on 17.07.2019.

VIPIN SANGHI, J A. K. CHAWLA, J JANUARY 17, 2019 N.Khanna