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[Cites 0, Cited by 1] [Section 7(2)] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(2)(i) in Tamil Nadu Schools (Regulation of Collection of Fee) Act, 2009

(i)require each private school to place before the committee the proposed fee structure of such school with all relevant documents and books of accounts for scrutiny within such date as may be specified by the committee;