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State of Rajasthan - Section

Section 33 in The Rules For the Administration, Admission and Rehabilitation of Persons in Homes and Shelters, 1970

33. Chairman.

- Each Committee shall have a Chairman and a Secretary. The Chairman shall ordinarily be a non-official. The Chairman of the Committee of State Rescue Home or an After care Home for women shall [invariably be a non-official women and social worker] [Substituted by Notification dated 8-1-1971, Published in Rajashtan General Gazette Part IV-C(I), dated 18-2-1971.].