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Gauhati High Court

Mohor Ali Sheikh And 22 Ors vs The State Of Assam And 7 Ors on 6 May, 2019

Author: A.S. Bopanna

Bench: A.S. Bopanna, Arup Kumar Goswami

                                                                      Page No.# 1/7

GAHC010079182019




                        THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : WP(C) 2729/2019

         1:MOHOR ALI SHEIKH AND 22 ORS.
         S/O. LT. SEBAD ALI SK, R/O VILLAGE- NAYAPARA (BHATIPARA), WARD
         NO. 10, P.O. AND P.S. GOALPARA, DIST.- GOALPARA (ASSAM), PIN- 783101.
         CRAFT TEACHER IN PANISHALI HIGH SCHOOL.

         2: SIRAJUL ISLAM
          S/O AZIZUR RAHMAN
          R/O VILLAGE- BOALIA
          P.O. RADHAMADHABHAT
          P.S. MANKACHAR
          DIST. SOUTH SALMARA (ASSAM). PIN- 783131. CRAFT TEACHER IN
         AMBARI KARTIMARI HIGH MADRASSA.

         3: MAIBAM BIJAYA DEVI
         W/O Y. TAPAN KUMAR SINGHA
          R/O. VILL.- TULARGRAM PART-II
          COLLEGE ROAD
          P.O. AND P.S. SONAI
          DIST.- CACHAR (ASSAM)
          PIN- 788119. CRAFT TEACHER IN BAM NABA KUMAR MEMORIAL HIGH
         MADRASSA.

         4: HIFZUR RAHMAN MAZUMDER
          S/O MAHMUD ALI MAZUMDER
          R/O. VILL.- HATIRHAR PART-II
          P.O. SRIKONA
          P.S. SILCHAR
          DIST. CACHAR (ASSAM)
          PIN- 788002. CRAFT TEACHER IN CHANDRAPUR PUBLIC HIGH SCHOOL.

         5: MAHARAM ALI BARBHUIYA
          S/O LT. HAZI JABED ALI BARBHUIYA
          R/O. VILL.- DIDARKUSH PART-III
          P.O. MATINAGAR
                                                          Page No.# 2/7

DIST.- CACHAR
(ASSAM). CRAFT TEACHER IN POLLARBUND GARDEN PUBLIC SCHOOL.

6: PURABI CHAKRABORTY
 D/O. SRI NIRMALJYOTI CHAKRABORTY
 R/O- MULUGRAM
 P.O. AND P.S. SILCHAR
 DIST. CACHAR
 (ASSAM). CRAFT TEACHER IN SARBODAYA HIGH SCHOOL.

7: KABITA NATH
 D/O APURBA KUMAR NATH
 R/O. VIVEKANANDA ROAD
 P.O. AND P.S. SILCHAR
 DIST.- CACHAR
 (ASSAM). CRAFT TEACHER IN SRI SRI RADHA RAMAN GOSWAMI HIGH
SCHOOL.

8: REBATI RANI DAS
W/O BIGHU LAL DAS
 R/O. VILL.- CHANDINAGAR PT-IV
 P.O. SAIDPUR AMTALA
 P.S. KATIGORAH
 DIST.- CACHAR
 (ASSAM). PIN- 788815. CRAFT TEACHER IN SAIDPUR JANATA HIGH
SCHOOL.

9: ABDUL KADIR BARBHUIYA
 S/O LT. NABAB ALI BARBHUIYA
 R/O. VILL.- GONGAPUR
 P.O. GANFAPUR
 P.S. KATIGORAH
 DIST.- CACHAR
 (ASSAM)
 PIN- 788804. CRAFT TEACHER IN GANGAPUR HIGH SCHOOL.

10: MUZIBUR RAHMAN LASKAR
 S/O LT. MASMAN ALI LASKAR
 R/O. VILL.- MANIKPUR
 P.O. RAJNAGAR
 P.S. SILCHAR
 DIST. CACHAR
 (ASSAM). PIN- 788026. CRAFT TEACHER IN EAST GOBINDPUR HIGH
SCHOOL.

11: ABDUL LATIF
 S/O LT. ABDUL MANNAN
 R/O. VILL. AND P.O. - LATTIMARA
                                                        Page No.# 3/7

DIST. CACHAR
(ASSAM). CRAFT TEACHER IN MAINUL HOQUE CHOUDHURY MEMORIAL
GIRLS HIGH MADRASSA.

12: BONTI BARTHAKUR
W/O BIKASH BARTHAKUR
 R/O. MOLOWALI
 P.O. AND P.S. JORHAT
 DIST. JORHAT
 (ASSAM). CRAFT TEACHER IN SARBAIBANDHA HIGH SCHOOL.

13: MANIKA BORAH
W/O GAUTAM GOGOI
 R/O. TIMTIMIA GAON
 P.O. KUNWARI PUKHURI
 DIST.- JORHAT
 (ASSAM). CRAFT TEACHER IN KUNWARI PHUKHURI GIRLS HIGH
SCHOOL.

14: DANDESWAR BORAH
 S/O. MR. MAHENDDRA BORAH
 R/O. VILL.- ALENGI
 P.O. CHAKIAL
 DIST.- JORHAT
 (ASSAM). CRAFT TEACHER IN ARUNODAYA HIGH SCHOOL.

15: UTPAL TAMULI
 S/O SRI LAKHIRAM TAMULI
 R/O. NO. 1 LAKHIMIKHAT GAON
 P.O. KOLIONI
 DIST.- JORHAT
 (ASSAM). CRAFT TEACHER IN BELGURI JANAJATI HIGH SCHOOL.

16: PUSPAKANTA BORAH
 S/O LT. SONESWAR BORAH
 R/O. MALOWPAM
 P.O. MALOWPATI
 P.S. PULIBOR
 DIST.- JORHAT
 (ASSAM). CRAFT TEACHER IN SORBODOI HIGH SCHOOL.

17: PARESH CH. BARMAN
 S/O LT. RAMAKANTA BARMAN
 R/O BALIZAR
 P.O. KHARSITHA
 P.S. BELSOR
 DIST.- NALBARI
 (ASSAM)
                                                             Page No.# 4/7

PIN- 781370. CRAFT TEACHER IN ADARSHA MILAN HIGH SCHOOL.

18: JOGEN CH. DEKA
 S/O LT. BHADRA RAM DEKA
 R/O. VILL.- JANIGOG
 P.O. JANIGOG
 P.S. NALBARI
 DIST.- NALBARI
 (ASSAM)
 PIN- 781334. CRAFT TEACHER IN PRATAP TALUKDAR BIDYAPITH HIGH
SCHOOL.

19: MANJU HALOI
W/O RAMESH KUMAR HALOI
 R/O. KUMARIKATA
 P.O. DEHARKALAKUCHI
 P.S. NALBARI
 DIST.- NALBARI
 (ASSAM)
 PIN- 781310. CRAFT TEACHER IN DHARAM DEKA PAKOWA BAHJANI
HIGH SCHOOL.

20: JYOTSHNA KALITA
 D/O LT. UMESH KALITA
 R/O BARSARKUCHI
 P.O. MILANPUR
 P.S. NALBARI
 DIST.- NALBARI
 (ASSAM)
 PIN- 781337. CRAFT TEACHER IN BORAJOL GIRLS HIGH SCHOOL.

21: DILIP KR. GOSWAMI
 S/O LT. PRABHAT GOSWAMI
 R/O. VILL.- DHURKUCHI
 P.O. CHATAMA
 P.S. GHOGRAPAR
 DIST.- NALBARI
 (ASSAM)
 PIN- 781350. CRAFT TEACHER IN DHARANIDHAR VIDYAPITH HIGH
SCHOOL.

22: ARCHANA CHAKRABORTY
 D/O ASOTOSH CHAKRABORTY
 R/O. BAHBARI
 P.O. KUMARIKATA
 P.S. TAMULPUR
 DIST.- BAKSA
 (ASSAM)
                                                          Page No.# 5/7

PIN- 781360. CRAFT TEACHER IN KUMARIKATA GIRLS HIGH SCHOOL.

23: PRATIK SARMA
 S/O. BHUPENDRA NATH SARMA
 R/O GANDHYA
 P.O. GANDHYA
 P.S. BELSOR
 DIST.- NALBARI
 (ASSAM)
 PIN- 781304. CRAFT TEACHER IN SATHIKUCHI JANATA HIGH SCHOOL

VERSUS

1:THE STATE OF ASSAM AND 7 ORS.
REP. BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM, DISPUR, GHY.-
06.

2:THE ADDL. CHIEF SECRETARY TO THE GOVT. OF ASSAM
 SECONDARY EDUCATION DEPTT.
 DISPUR
 GHY.-06.

3:THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM
 FINANCE DEPTT.
 DISPUR
 GHY.-06.

4:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
 EDUCATION (SECONDARY) DEPTT.
 DISPUR
 GHY.-06.

5:THE SECRETARY TO THE GOVT. OF ASSAM
 EDUCATION (SECONDARY) DEPTT.
 DISPUR
 GHY.-06.

6:THE UNDER SECRETARY TO THE GOVT. OF ASSAM
 EDUCATION (SECONDARY) DEPTT.
 DISPUR
 GHY.-06.

7:THE SECRETARY TO THE GOVT. OF ASSAM
 LEGISLATIVE DEPTT.
 DISPUR
 GHY.-06.

8:THE DIRECTOR OF SECONDARY EDUCATION
                                                                                  Page No.# 6/7

              ASSAM
              KAHILIPARA
              GHY.-19

Advocate for the Petitioner   : MR. U K NAIR

Advocate for the Respondent : SC, SEC. EDU.

BEFORE HON'BLE THE CHIEF JUSTICE MR. A.S. BOPANNA HON'BLE MR. JUSTICE ARUP KUMAR GOSWAMI 06.05.2019 (A.S. Bopanna, CJ) Heard Mr. UK Nair, learned senior counsel assisted by Mr. A Boro, learned counsel for the petitioners.

Mr. TC Chutia, learned Additional Senior Government Advocate, Assam accepts notice on behalf of respondent Nos. 1 and 7. Mr. SK Ghosh, learned Standing Counsel, Education (Secondary) Department, Government of Assam accepts notice on behalf of respondent Nos. 2,4,5,6 and 8. Mr. B Gogoi, learned Standing Counsel, Finance Department, Government of Assam accepts notice on behalf of respondent No.3. Hence, issue of formal notice is dispensed.

Copies of the petition papers be served on the learned counsel for the respondents.

The respondents may secure instructions and file their affidavit-in-opposition in six weeks.

                     JUDGE                                 CHIEF JUSTICE
                       Page No.# 7/7




Comparing Assistant