Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Rajasthan - Subsection Section 3(c) in Compounded Levy Scheme for Mini-Cement Plants, 2001 (c)The composition amount shall be proportionately revised during the operative period, in case of sales tax rate revision or enhancement in installed capacity.
