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Himachal Pradesh High Court

Dr. Avtar Singh Gill vs . State Of H.P. & Ors. on 13 December, 2022

Bench: Sabina, Sushil Kukreja

.

Dr. Avtar Singh Gill vs. State of H.P. & Ors.

CWP No.712 of 2022 13.12.2022 Present: Mr. Sanjeev Bhushan, Senior Advocate with Mr. Rakesh Kumar, Advocate, for the petitioner.

Mr. Ashwani Sharma, Additional Advocate General, for the respondents/State.

Admit.

Interim order to continue.

( Sabina ) Judge (Sushil Kukreja) Judge 13th December, 2022 (reena) ::: Downloaded on - 13/12/2022 20:36:15 :::CIS