Himachal Pradesh High Court
Dr. Avtar Singh Gill vs . State Of H.P. & Ors. on 13 December, 2022
Bench: Sabina, Sushil Kukreja
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Dr. Avtar Singh Gill vs. State of H.P. & Ors.
CWP No.712 of 2022 13.12.2022 Present: Mr. Sanjeev Bhushan, Senior Advocate with Mr. Rakesh Kumar, Advocate, for the petitioner.
Mr. Ashwani Sharma, Additional Advocate General, for the respondents/State.
Admit.
Interim order to continue.
( Sabina ) Judge (Sushil Kukreja) Judge 13th December, 2022 (reena) ::: Downloaded on - 13/12/2022 20:36:15 :::CIS