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[Cites 0, Cited by 0] [Section 116A(1)] [Section 116A] [Entire Act]

NCT Delhi - Subsection

Section 116A(1)(e) in The Delhi Municipal Corporation Act, 1957

(e)land prices as may, from time to time, be notified by the [Government] [Substituted by Delhi Act 12 of 2011, section 2(b), "Central Government" (w.e.f. 13-1-2012).] or the Delhi Development Authority;