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Union of India - Section

Section 9 in The Copyright Rules, 1958

9. Manner of determining royalties .-The Copyright Board shall determine the royalties payable to the owner of the Copyright under sub-section (4) of section 32 after taking into consideration-

(a)the proposed retail price of a copy of the translation of the work;
(b)the prevailing standards of royalties in regard to translation of works; and
(c)such other matters as may be considered relevant by the Copyright Board.