Central Administrative Tribunal - Cuttack
Budhia Muduli vs M/O Railways on 28 August, 2023
pa ny 4 oe x Peal yee, a se yee x me nm nal Seas x at me pan .
Sos £ , fee aa toa' res faba ~ 0 RD 'oex cod se cad Mesa od ae.
wr ». FA sane, aa , 'at Faas' boas' oad OM s out ; a omen yon, Sot wy we ""
wn hee as were wee ws e, a, ee we a ae a Hon na bead beasts nee a ad wed aos es foot os a € or, Padi poder, ens, Mt A o% 5 cdl eee ee = Bi om oe where pers fe os oe ise Yee. cara toto wha Deter er x RY at BAL.
sy Sariy 3 SehTh4 epee Ro SE, ha SUE WHE ard £ ~ aay p> 8 ox See tonne allway'.
Re ME ad by is :
ar and Le ther! Rey FHS fcand is aff, pcte rp} ced AP EShaTE O he de 310, t OLEt me .
{ igh :
Han'hte | here ye ses >.
4 £ Deep pho: 3 A580 Pay ar F SD armira m vee a and the i Ch sd SO02 ATES + > PS Pa he ay & ar b 2G of sods. 3 "S Tistra dye @ the order passed by thi fhe arder dated OF. 21.2014 possed in OA. No. $23 of 2072 Tribunal, Cutteck Bench, Cuttock Aes directed to consider ihe
4. The petitioner has fled this writ petition seeking to @t dated P62 2010 keeping in PERSE:
x eye 3 = .:
hace & "ey a a
i) ns & 2 = 3 Re pa "
g , re ee cad _ ce e Bad ee) a Som, & & Wek iy eed 3 boo ied e "3 i gy ty ts oo Fae tren, 'Soe ca ioe 4 o ead a ot 2 arty, .
"oye Be 2 "aint be ay co) = o 9 $ st 9 Krushina Chl i eur auch consideraihon te the opposite party no.2 within an ue Be fe of receipt af the copy of the da e from th oO days limiter of 9 order,
3. Min, 8. Dash, leoraed Seniar Pane! Counsel, Government of nicl thot 4 challenging the order poased by this Court in srushne >.
fiffoners contende for the pet G. GApeging G0 of ardeted 19.01 2018.
od SLiP Nag Therefore, the Reiieay Board Med RA YC) No. 2738-31398 of 8 'fe Ey way Board fi Bal the ¢ Chaagra Nayak {supra} 2028, which bas been of rel ae é Seedy fsrals i, dated 26.08.20 2 arder a 5 eae ye o dismi $ i #035, AICH 18.
Thereby, caussal of SLE and review application, noting remains for edjudic is offer aj s Court.
> ES fore th Be Thon es supra) :
i a oned the order ne result of ¢ agra Nove 3 y 9 nies:
Bs BR.
ot 3 BGS. 2078 notficetion dated £ 4m 'ne od 4 tae, Wi oe ira > such Hon < 3 outer d by Nee ip oan IPI:
"7 taf the copy of the N recelp ed capy of the order, oy ade cony N Hy SLP gad rewew pet of a certifi q the dete FORRES, » tit e pe a vdgment has bes 3y¥ a adjudicated in this case. Thereby, the petitioners are directed 3 Court by disanssing the eration fo Me opposite party nag with fe CENIGH te comuly wiih the order dated OF.14.2014 pussed by the Tribune! in OA. Nodes of 2072 within « period of 80 days from the date af receipt of {8 &. With the above observation aad direction, te writ petition stands d iimiter of 90 days fram yeder ond fhe said } sreferre IpeNX f nosed 3 igy « der os per rules. & OFS is aS §, issue urgent certified copy of th vay an ey Pes x "OTE OY £ #3 fey] grandson a man submission have given yi by hel Chandra N x BEES:
ae wa S he tT einen ae ge
4.
+e 'ded te give jo af fa 4 } e Petition befor t they dec on ble Nigh t & 3 3 Ya 3 a Chandk avyeak and x », So ASENEREERETE. EE SEP SEA E PRRAPES DO CUTE) "Ye are of tie whtiv that sf aad Go CNS 1% azely fectunee! fo reject the applications without a suficteat agpertualty fo the lend oustess fo comply with the tens and candiiovs, including the submission of proof of being lend austees. As a matter of fact. Me policy which Nas beer formulated by the Adinistry of Ralweys contemplates Niet as fend ecquisition is FES ie done Nreougt the clef autherives, Me village sarpanch or tehsiider should be associated wit the verification of the cigim of the austees. Placing the entire burden on the land nustees would result in a deprivation af the Benefft of the policy. Noving loid down ¢ solutery policy, # is necessary, in eur view, Shot the Minbetry of Radwags must coordinate hs activities with the locu?l administration so as fo ensure due verification of the claims neade by Me applicants.
Consequently, we direct thet, notwithstanding the eorlier rejection of the claims of 2,193 ued austess, steps should be taken for re-verification of af! the claims of persons who were rejected in the past. Sufficient opportunity shall be granted to them to submit applications afresh along with requisite certificates. We direct thot fresh applications be called within a period of three montis. An advertisement shall be issued for thet purpose with due publicity in the area. The applications submitted in pursuance to the covertisement by land gustees of the Sambalpurtalcher Link Rall Project shall be reconsidered as against Me 82 vacancies and in addition thereta, against any other vecancies thet may preasntly cost jn respect af the Sambalpur Division and Shase which may RERE PVR PELs.
Men fest, x.
FE Po the y » x, eaucehonat . Fhe wevtten SuAURUAT age among nts frony a oP fhe app! & ¥ tshell be hele exclusives ips Shall be san here 'pe fa Ute slecement of the conaidates who were and oustees.
* g x fhe appointed fn c ISS at lowed. The judgments of the Nigh ?
& appeals shall stand af fe ?
tol are se? os wrt and She Tris co ¥en above, FS oy au re CH the of t atowee, are OF} eryent Rar s ge PE eadmenty apie » 2 ag order as to casts, ie 2 There shotl & very yee a4 aol sheet on, rae canta mw a ay } % :
- oF x & Apex ect and Hon'h! 2 Pro LOT 2 .
Poway PF iixa t x ye vas dloctomient # and net in p wu irtshe Cag Bye a Shoe on of Has 8! Hee eee fy ae, ey, 8 a 'athe noah the ok week Sree LOE he et een, wees, ee boos Sad Sonek, ed Es ns * m wie Se Lat ea m4 * Qe y go xe o a a be vs Y x % are, a dee ' Goh pews Fn Legs bad aA nd og spent et a is ore 3 oy cas) see Lae 78 * ws pores ioeseca sr, par $e " oma Leek 'eet. od focal ue on Troe Sa so ry ' i Fd * %, 3 z ea int ans pon re, bane Spee yen as * i = ae a sect a3 at Nee pao SS ret aed ta pa ee seed, peees aed oa oft Ae ete we $ ve 2 et Rena : ae feta ; Ba nae ye Ba ef es Pec nod ae Ba Prone rere 4 ag ., ag pen MOOK: hy Roce vind booa ek Soin fans werent, ye on y rat Bead a0; tut o, Tat ree: fon? rm ve ws, neat tapee poe : gen wrens beans red, weree, Bee 2 my em: me pag penned ye ee pene dows nee LG Sama Feed wees ent poe peed, te Aree:
ine a Pa Rag fy reat mS coer 'nehed real 3 > pat Sal oe rs bes oe po ays ce ea road "
e Tre Me ee Bp rok ies me ne = aes SB cde rere ool A pe om wy were o eae hy "eek a hem: aw ten wing ded ots poe a. S pene oo on oe LS ass pape wee, when ay wo bind he jad Eon are stent bass worn oe ven a ' baad > seat poor Ps at Savy ied po, ee) Se. iad a : ar 7 Pad a a, weed aA fant or m,* Seer meee pps eed : pat m~ tad Le Pana = fae vices a boot ws on a 'noc ad eye fan pag Ape, hee ed ae iw. t Ae "sh or a om oe z. te ae ca Pathe: on ay wines z a. Sarng yee at Pr pee ot wend, Pat > be no in D aw "et See and ny avae ree ert x a oo mS poooe oe . poe i m "i : _ " a ees " , ' pets poe "a - * as woe we pd Be 's ee og panes a: opt Myon bons ' we y he ne ae ws ais 'eh bats me ord ae a aig few pans £ "4 fox en aon ' ms wee ae hed 5 ne. ae Ps ioees ® % 'nit en yen A ey ren, ped Le wn ko oH, x a ay i ¢ patna, penne feed ¢ ve Se & = <3 ey eo oe om heen FS aes jet eae poet on, Fant Peery oy ead me ' ae, iat ae) a Saat need Rareey agen coped ial ; . wes . pars is m"
"sy Eaeed ", ex a me D =" : ~ . oo ans it co ~ par) Oy ntens oh Mn, hod eons a we B oo ~ ec a a ;
. a ace ; a: +-7 vA "3 pet hee mm nha me et pean, pee, "at : Ors, Pond wo *. oor ot.
Kone daw. Poaeal Spent west sae eee by % Fea' . = ot it oe ood <a eee wee, Sines " fea oh x a3 core 'Co wot. ~ oe 'ot, tn : x Nw Ww bd Kea se ". eet fone sme ws . a me wort pon is Pe oS Ft mo ht aed 3 & : Paes asd oh + nea ae ? yet Read bal raw cnn, on asd rede ay pa ce ww o~ rey pak Shit ate aoa lad 7 Pay ara ot pars tt ~~ ioe ane ram + car om and Laat aa 'ea? ee ton, pen, weed pas Pres pe. t . panee ° oe wae i een " ed on hoe soem om a nn, Maw sek ied "et Lat 4.3 3 ; ae bey aot Pa me of oo wy Fan Seat ba fone er. S ran we ee raeet Vat beni ' ms pee 'dee? Na weeny, po Fond Vs wn bee, weeny be ~ ne leo : fae feo how pans oom nh yer eed Be a3 we x eee? yi ee i) a4 an eee aed Kea Li sey 07 } * yor on 'ead At yee ' x a Sacagl det Bae i fa anal Ne be ae, wee ae an ~~ Cs part Pas , te weaed, Paced anew ay ms bec are Laas LA aes Oe by ay as ie par oe 1A, cS as eo ane " P, wet need =i Pa pene Ch ye cath an a Byte onl pores : tent " fag Sea + rt Dae posh nage £ -n, Patt 2 Lo a pate ae of re, be Dae ry id pare B see 5 4, 4 pane et ™ ae om ha Ponti: ae a man pae8 al , ' Le ro, 74 ye 'eat. ue ion end -- a som Pier aos <S, mS & 'ot ot oa, 'ner peed anne a4 pos 1 ; faret a, nd ped met pant Sf £3 toot As eee bees os, ot se fs rasa ae eed. j xe} tat pea fond con 5 ' + ites an on box ced ve $ oy a van Ls fay, a boty oS Nad he . Dawta ov ¢ pape' $ " is fo Se, ies we 25 bord a Oe aad eee we
3 bella é : ¢ dear, "
o, oe anon ae ay , ae ned oo ce ore 'te ee oni Et in vane beraes ran ey nh a ee a a fot sie ad 3 Fas pao pee ot none rae pea el ree foes Oy Post "a 506) bet 6 ech Pel aa 2y = oa ae oe Sas Laem i a3 fe al ost Nee pros ce & ia re coe one pea roe = Mee ay +5 £ ay ves Ss . hee a, * hat wee, on aed px Dead os aa wn. oat Bh ie Ps Sot pone Seat Nanenit wend