Delhi High Court - Orders
3&4.) Lt Col Dr Yasmin Yusufzai Retd vs Awes Rajput & Ors on 12 April, 2022
Author: Amit Bansal
Bench: Amit Bansal
$~2
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(OS) 1/2022, IA No.3/2022(u/O.XXXIX R.1&2 of CPC) & IA
No.5461/2020(for condonation of delay of 24 days in filing WS by D-
3&4.)
LT COL DR YASMIN YUSUFZAI RETD ..... Plaintiff
Through: Mr. Asit Ahmed with Mr. Prateek
Dhanda & Mr. Ayush Kaushik,
Advocates.
versus
AWES RAJPUT & ORS. ..... Defendants
Through: Mr. Akshat Gupta, Advocate for D-2.
Mr. Kuljeet Rawal with Mr. Jagjit
Singh, Advocates for D-3 & 4.
Mr. Anupam Srivastava, ASC,
GNCTD with Vasuh Misra, Advocate
for D-5.
CORAM:
HON'BLE MR. JUSTICE AMIT BANSAL
ORDER
% 12.04.2022 Subject to orders of Hon'ble the Judge in-Charge (Original Side), list before another Bench on 29th April, 2022.
AMIT BANSAL, J APRIL 12, 2022 ak Signature Not Verified Digitally Signed By:MAMTA ARYA Signing Date:13.04.2022 12:17:44