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State of Maharashtra - Section

Section 27 in The Shivraj Fine Art Litho Works (Acquisition And Transfer Of Undertaking) Act, 1984

27. Delegation of powers.

(1)The State Government may, by notification in the Official Gazette, Delegation ofdirect that all or any of the powers exercisable by it under this Act, other than the powers conferred by this section, section 30 and section 31, may also be exercised by such person or persons as may be specified in the notification. (2) Whenever any delegation of power is made under sub-section (1), the person to whom such power has been delegated shall act under the direction, control and supervision of the State Government.