Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(d) in Andhra Pradesh Private Medical Care Establishments (Registration and Regulation) Act, 2002

(d)"Maternity Home" means any premises where women are usually received and accommodated for the purposes of confinement and ante-natal and postnatal care in connection with child birth of anything connected therewith;