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Union of India - Section

Section 2 in The Kandla Port Trust Employees (Medical Attendance) Regulations, 2000

2. The said regulations shall come into force on the date of publication of this notification in the Official Gazette.

Kandla Port TrustIn exercise of the powers conferred under Section-28 of the Major Port Trusts Act,1963 (38 of 1963) the Kandla Port Trust Board hereby makes the following regulations.