Punjab-Haryana High Court
Dalel Singh And Ors vs Ramesh Kumar And Ors on 15 January, 2015
Author: Surinder Gupta
Bench: Surinder Gupta
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH.
Regular Second Appeal No.4699 of 2011 (O&M)
Date of Decision: January 15, 2015.
Dalel and others
..........APPELLANT(s).
VERSUS
Ramesh Kumar and others
........RESPONDENT(s).
CORAM:- HON'BLE MR. JUSTICE SURINDER GUPTA
Present: Mr. Rakesh Gupta, Advocate
for the appellant(s).
Mr. Rajinder Goel, Advocate
for respondents No.1 and 2.
None for remaining respondents.
*******
SURINDER GUPTA, J.
For orders, see RSA-4698 of 2011 (Dalel Singh Vs. Pawan Kumar and others) ( SURINDER GUPTA ) January 15, 2015. JUDGE Sachin M. SACHIN MEHTA 2015.01.28 10:34 I attest to the accuracy and authenticity of this document Chandigarh