Section 50(1)(f) in Rajasthan Juvenile Justice (Care and Protection of Children) Rules, 2011

[Cites 0, Cited by 0] [Section 50(1)] [Section 50] [Entire Act]

State of Rajasthan - Subsection

Section 50(1)(f) in Rajasthan Juvenile Justice (Care and Protection of Children) Rules, 2011

(f)segregation in specially earmarked dormitories or wards or hospitals in case of a child suffering from contagious disease requiring special care and caution; and

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State of Rajasthan - Subsection

Section 50(1)(f) in Rajasthan Juvenile Justice (Care and Protection of Children) Rules, 2011