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[Cites 0, Cited by 0] [Section 19A(18)] [Section 19A] [Entire Act]

Union of India - Subsection

Section 19A(18)(d) in The Sugar Development Fund Rules, 1983

(d)a self certified photocopy of the insurance policy of the concerned Insurance agency along with a certificate from that insurance agency certifying that the buffer stock of this sugar factory is covered under the insurance policy as per Annexure-V of the Form X;