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[Cites 0, Cited by 0] [Section 115] [Entire Act]

State of Bihar - Subsection

Section 115(4) in The Bihar Motor Vehicles Rules, 1992

(4)The complaint book shall be so securely kept in the stage carriage and at the bus stands, as cannot be removed and shall at all times be made available by the permit holder, the driver and the conductor, of the stage carriage to any passenger desiring to record a complaint or to any officer of the Motor Vehicles Department of and the above the rank or an Assistant Inspector of Motor Vehicles, for the purpose of inspection.