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State of Odisha - Section

Section 19 in The Orissa Rules for the Preparation and Publication of State Text-Books for Primary Schools, 1963

19.

The writer shall mention in the prescribed form (Appendix-III) his name, address, etc., and a symbolical name. Such a symbolical name may be that of any flower, fruit or other object. After having filled up all the particulars in that prescribed form, the writer shall put it inside the small envelope and then seal it. Thereafter he shall put it inside the larger envelope and close it. On both these envelopes, the subject and the class for which the manuscript is meant as given in Appendix-I shall have been printed. The writer shall fill up only the blank spaces under the headings and he shall not write anything else on them. Thereafter the writer shall put the large envelope containing the small envelope and the manuscript in a packet, seal it and send it to the Secretary by name. The covering for the packet will be supplied by the writer himself.